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ABOUT DISTRICT COURT
Previously the court of Munsif Mathura was situated near District Civil Hospital (at present where is Vikas Market), which was shifted in new Building in the year 1902 A.D. now called Old Munsifi compound, just opposite of the judgeship.
Later on the Courts of Civil Judge (Renamed Civil Judge Senior Division) and Additional Sessions Judge created.
Mathura Session Division started in 1951. Sri Girish Chandra Srivastava was the first DistrictSessions Judge of Mathura who took charge on 25.09.1951. This judgeship has a privilege of eminent District Judges who had been elevated to Honable High Court as Judge High
Court namely Sri O.P. Mehrotra, Sri N.B. Asthana, Sri P.K. Jain, Sri J.C. Mishra, Sri Dev Kant Trivedi, Sri S.S. Kulshrestha, Sri J.M. Paliwal, Sri O.N. Khandelwal, Sri M.K.Mittal, Sri Y.K. Singhal and Sri Virendra Singh, Sri. S.V.S. Rathore, Sri Virendra Vikram Singh.
In this district there are 4 Tehsils naming Sadar, Chhata, Mant and Mahavan. At present there is one out-lying courts at Chhata working since22.12.1997
- Revised Court timings in the month of May and June
- Regarding Under Trial Review Committee Quarterly Campaign
- Regarding declaration of Public Holiday on 26.04.2024
- Recruitment of Stenographer in permanent Lok Adalat
- Contact Details of Nodal Officer of District Judgeship Level Committee for Revision of various allowances pertaining to Judicial Officers
- Recruitment of Legal Aid Defense Counsel
- Order dated 24.02.2022 passed in Public Interest Litigation No. 564 of 2020 by Hon’ble Division Bench of this Hon’ble Court
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LATEST ANNOUNCEMENTS
- Revised Court timings in the month of May and June
- Regarding Under Trial Review Committee Quarterly Campaign
- Regarding declaration of Public Holiday on 26.04.2024
- Recruitment of Stenographer in permanent Lok Adalat
- Contact Details of Nodal Officer of District Judgeship Level Committee for Revision of various allowances pertaining to Judicial Officers